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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(v) in The Maharaja Sayajirao University of Baroda Act, 1949

(v)the procedure for the withdrawal or cancellation of degrees, diplomas, [certificates and other academic distinctions;] [The word 'titles' was deleted, by Bombay 52 of 1950, Section 23 (b).]