Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Uttarakhand - Subsection Section 8(2)(p) in Graphic Era Hill University Act, 2011 (p)to organize and conduct refresher course, orientation courses workshops, seminars and other programmes for teachers, lesion writers, evaluators and other academic staff;