Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] Union of India - Subsection Section 96(2) in The Drugs and Cosmetics Rules, 1945 (2)In the case of powders, liquid orals, ointments, etc., one "Batch Number" shall be assigned to all the containers filled from one homogeneous bulk.
