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[Cites 0, Cited by 0] [Section 115U(2)] [Section 115U] [Entire Act]

State of Goa - Subsection

Section 115U(2)(b) in The Goa Panchayat Raj Act, 1994

(b)contribute to associations of all India, State or Inter-State level, concerned with the promotion of local Government and to exhibitions, seminars and conferences within the district related to the activities of the Panchayat and Taluka Panchayat;