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Gauhati High Court

Nayandhiju Sharma vs The State Of Assam And 18 Ors on 26 February, 2020

Author: Ajai Lamba

Bench: Ajai Lamba, Soumitra Saikia

                                                                Page No.# 1/5

GAHC010049392018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : PIL 29/2018

         1:NAYANDHIJU SHARMA
         S/O LATE DHIREN SHARMA, R/O UZAN BAZAR, PS LATASIL, GUWAHATI-
         781001

         VERSUS

         1:THE STATE OF ASSAM AND 18 ORS.
         REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
         EDUCATION DEPARTMENT, DISPUR, GUWAHATI-6, KAMRUP(M), ASSAM


         2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          EDUCATION DEPARTMENTT
          DISPUR
          GUWAHATI-6

         3:THE DIRECTOR OF ELEMENTARY EDUCATION
         ASSAM
          KAHILIPARA
          GUWAHATI-19
          KAMRUP(M)
         ASSAM

         4:THE DIRECTOR OF SECONDARY EDUCATION
         ASSAM
          KAHILIPARA
          GUWAHATI-19
          KAMRUP(M)
         ASSAM

         5:THE SECRETARY
          BOARD OF SECONDARY EDUCATION
         ASSAM
          BAMUNIMAIDAN
                                                       Page No.# 2/5

GUWAHATI-21
KAMRUP (M)
ASSAM

6:THE INSPECTOR OF SCHOOL
 KDC
 KAMRUP (M)
 PANBAZAR
 GUWAHATI-1
 KAMRUP(M)
ASSAM

7:THE DEPUTY COMMISSIONER
 KAMRUP (M)
 PANBAZAR
 GUWAHATI-1
 KAMRUP (M)
ASSAM

8:THE DEPUTY COMMISSIONER
 KAMRUP (R)
 INDOOR STADIUM ROAD
 GUWAHATI-39
 KAMRUP (M)
ASSAM

9:THE CENTRAL BOARD OF SECONDARY EDUCATION
 SIKSHA KENDRA
 2 COMMUNITY CENTER
 PREET VIHAR
 NEW DELHI

10:THE REGIONAL OFFICER
 CENTRAL BOARD OF SECONDARY EDUCATION
 SILPAGRAM ROAD
 NEAR SHANKARDEV KALAKHETRA
 PANJABARI
 GUWAHATI-37
 KAMRUP (M)
ASSAM

11:THE UNION OF INDIA
 REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
 MINISTRY OF HUMAN RESOURCE DEVELOPMENT
 DEPARTMENT OF SCHOOL EDUCATION AND LITERACY
SHASTRY BHAWAN
 DR. RAJENDRA PRASAD ROAD
 NEW DELHI
                                            Page No.# 3/5


12:THE PRINCIPAL
 GURUKUL GRAMMAR SENIOR SECONDARY SCHOOL
 MOTHER TERESA ROAD
 PUB-GEETA NAGAR
 GUWAHATI
 DISTRICT KAMRUP (M)
ASSAM-21

13:THE PRINCIPAL
ASOM JATIYA BIDYALAYA
 MANIRAM DEWAN ROAD
 NOONMATI
 GUWAHATI
 DISTRICT KAMRUP (M)
ASSAM-781020

14:THE PRINCIPAL
 FACULTY HIGH SCHOOL
 MOTHER TERSA ROAD
 GUWAHATI
 DISTRICT- KAMRUP (M)
ASSAM-24

15:THE PRINCIPAL
 MAHARSHI VIDYA MANDIR SCHOOL
 SILPUKHURI
 GUWAHATI-781003
 KAMRUP (M)
ASSAM

16:THE PRINCIPAL
ANANDA ACADEMY
 SUPER MARKET
 NEAR KALI MANDIR
 DISPUR
 GUWAHATI-6
 KAMRUP (M)
ASSAM

17:THE PRINCIPAL
 MODERN ENGLISH SCHOOL
 KAHILIPARA
 GUWAHATI
 KAMRUP (M)
ASSAM
 PIN-781019
                                                                   Page No.# 4/5

            18:THE PRINCIPAL
             MODERN ENGLISH SCHOOL
             GEETA NAGAR
             GUWAHATI-781021
             KAMRUP (M)
            ASSAM

            19:THE PRINCIPAL
             SOUTH POINT SCHOOL
             BARSAPARA ROAD
             GUWAHATI-781018
             KAMRUP (M)
            ASSA

Advocate for the Petitioner   : MR. S CHAMARIA

Advocate for the Respondent : GA, ASSAM,

Linked Case : PIL(Suo Moto) 3/2019 1:X X X X GUWAHATI ASSAM VERSUS 1:IN RE - STATE OF ASSAM AND 2 ORS REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM EDUCATION DEPARTMENT JANATA BHAWAN DISPUR GUWAHATI - 781006 2:THE REGIONAL OFFICER CENTRAL BOARD OF SECONDARY EDUCATION SHILPIGRAM ROAD NEAR SANKARDEV KALAKSHETRA PANJABARI ROAD GUWAHATI - 781037 3:THE PRINCIPAL NPS INTERNATIONAL SCHOOL NH - 37 NEAR LOKHRA CHARIALI BETKUCHI GUWAHATI - 781034 Page No.# 5/5 Advocate for the Petitioner : MR. T J MAHANTA SC GHC Advocate for the Respondent : GA ASSAM BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE SOUMITRA SAIKIA 26.02.2020 (Ajai Lamba, C.J.) List on 18.3.2020.

JUDGE CHIEF JUSTICE Comparing Assistant