Gauhati High Court
Nayandhiju Sharma vs The State Of Assam And 18 Ors on 26 February, 2020
Author: Ajai Lamba
Bench: Ajai Lamba, Soumitra Saikia
Page No.# 1/5
GAHC010049392018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL 29/2018
1:NAYANDHIJU SHARMA
S/O LATE DHIREN SHARMA, R/O UZAN BAZAR, PS LATASIL, GUWAHATI-
781001
VERSUS
1:THE STATE OF ASSAM AND 18 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
EDUCATION DEPARTMENT, DISPUR, GUWAHATI-6, KAMRUP(M), ASSAM
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENTT
DISPUR
GUWAHATI-6
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
KAMRUP(M)
ASSAM
4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
KAMRUP(M)
ASSAM
5:THE SECRETARY
BOARD OF SECONDARY EDUCATION
ASSAM
BAMUNIMAIDAN
Page No.# 2/5
GUWAHATI-21
KAMRUP (M)
ASSAM
6:THE INSPECTOR OF SCHOOL
KDC
KAMRUP (M)
PANBAZAR
GUWAHATI-1
KAMRUP(M)
ASSAM
7:THE DEPUTY COMMISSIONER
KAMRUP (M)
PANBAZAR
GUWAHATI-1
KAMRUP (M)
ASSAM
8:THE DEPUTY COMMISSIONER
KAMRUP (R)
INDOOR STADIUM ROAD
GUWAHATI-39
KAMRUP (M)
ASSAM
9:THE CENTRAL BOARD OF SECONDARY EDUCATION
SIKSHA KENDRA
2 COMMUNITY CENTER
PREET VIHAR
NEW DELHI
10:THE REGIONAL OFFICER
CENTRAL BOARD OF SECONDARY EDUCATION
SILPAGRAM ROAD
NEAR SHANKARDEV KALAKHETRA
PANJABARI
GUWAHATI-37
KAMRUP (M)
ASSAM
11:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY
SHASTRY BHAWAN
DR. RAJENDRA PRASAD ROAD
NEW DELHI
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12:THE PRINCIPAL
GURUKUL GRAMMAR SENIOR SECONDARY SCHOOL
MOTHER TERESA ROAD
PUB-GEETA NAGAR
GUWAHATI
DISTRICT KAMRUP (M)
ASSAM-21
13:THE PRINCIPAL
ASOM JATIYA BIDYALAYA
MANIRAM DEWAN ROAD
NOONMATI
GUWAHATI
DISTRICT KAMRUP (M)
ASSAM-781020
14:THE PRINCIPAL
FACULTY HIGH SCHOOL
MOTHER TERSA ROAD
GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM-24
15:THE PRINCIPAL
MAHARSHI VIDYA MANDIR SCHOOL
SILPUKHURI
GUWAHATI-781003
KAMRUP (M)
ASSAM
16:THE PRINCIPAL
ANANDA ACADEMY
SUPER MARKET
NEAR KALI MANDIR
DISPUR
GUWAHATI-6
KAMRUP (M)
ASSAM
17:THE PRINCIPAL
MODERN ENGLISH SCHOOL
KAHILIPARA
GUWAHATI
KAMRUP (M)
ASSAM
PIN-781019
Page No.# 4/5
18:THE PRINCIPAL
MODERN ENGLISH SCHOOL
GEETA NAGAR
GUWAHATI-781021
KAMRUP (M)
ASSAM
19:THE PRINCIPAL
SOUTH POINT SCHOOL
BARSAPARA ROAD
GUWAHATI-781018
KAMRUP (M)
ASSA
Advocate for the Petitioner : MR. S CHAMARIA
Advocate for the Respondent : GA, ASSAM,
Linked Case : PIL(Suo Moto) 3/2019 1:X X X X GUWAHATI ASSAM VERSUS 1:IN RE - STATE OF ASSAM AND 2 ORS REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM EDUCATION DEPARTMENT JANATA BHAWAN DISPUR GUWAHATI - 781006 2:THE REGIONAL OFFICER CENTRAL BOARD OF SECONDARY EDUCATION SHILPIGRAM ROAD NEAR SANKARDEV KALAKSHETRA PANJABARI ROAD GUWAHATI - 781037 3:THE PRINCIPAL NPS INTERNATIONAL SCHOOL NH - 37 NEAR LOKHRA CHARIALI BETKUCHI GUWAHATI - 781034 Page No.# 5/5 Advocate for the Petitioner : MR. T J MAHANTA SC GHC Advocate for the Respondent : GA ASSAM BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE SOUMITRA SAIKIA 26.02.2020 (Ajai Lamba, C.J.) List on 18.3.2020.
JUDGE CHIEF JUSTICE Comparing Assistant