75. Continuance of Statutes, Ordinances, Regulations and Rules.
- Until Statutes. Ordinances, Regulations and Rules are made under the appropriate provisions of this Act, such Statutes, Ordinances, Regulations and Rules made or deemed to have been made under the Patna University Act, 1961, as were in force immediately before the commencement of this Act, shall, in so far as they are not inconsistent with the provisions of this Act and subject to such adaptations and modifications, if any, as may be made therein by the Vice-Chancellor with the approval of the Chancellor; remain in force and shall be deemed to be Statutes, Ordinances, Regulations, and Rules made under the corresponding provisions of this Act.
