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State of Madhya Pradesh - Section

Section 204 in The M.P. Municipal Accounts Rules, 1971

204. Prosecution Register.

- All prosecutions filed under the Act or any other Act shall be entered in the Prosecution Register (Form No. 120). The order of the Courts, the account of fine imposed shall be noted against each case.Appendix 'A'(Rule 11)List of Major, Minor and Detailed HeadHeads of RevenueA. Municipal rates and taxes-