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State of Goa - Section

Section 89 in The Corporation of the City of Panaji (Election) Rules, 2004

89. Counting of votes where Electronic voting Machine have been used.

- In relation to the counting of votes cast at a polling station where voting machine has been used (i) the provision of rule 19, 21, 48, 49, 50, 90, 91 and 92 rule shall apply.