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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1)(i) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(i)define areas which have been badly laid out or areas which have developed so as to form slums, and provide for their proper development and/or relocation;