Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 498] [Entire Act]

State of Assam - Subsection

Section 498(g) in The Assam Excise Rules, 2016

(g)"Obscuration" means the difference, caused by matter in solution, between the true strength of spirit and that indicated by the hydrometer;