Section 19(3)(b) in The U.P. Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977

[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

(b)submit the said return to the District Magistrate within a week of the month following the month to which it relates along with proof of payments.

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