Orissa High Court
Chairman And Md vs Kubera Patra And Others on 2 November, 2022
Author: M.S. Raman
Bench: M.S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No. 400 of 2018
Chairman and MD, ITDC, Lodhi .... Appellants
Road, New Delhi and Another
Mr. Gourav Sharma, In person
On behalf of M/s. Nitish Kumar Mishra, Advocate
-versus-
Kubera Patra and Others .... Respondents
Mrs. Kananbala Roy Choudhury, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
ORDER
Order No. 02.11.2022
04. 1. The Manager (Legal), in person, of the Appellants, appears virtually and states that the counsel appearing on behalf of the Appellants is in some difficulty today.
2. List on 21st November, 2022.
(Dr. S. Muralidhar) Chief Justice (M.S. Raman) Judge S.K. Jena/Secy.