Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 22 in The Bihar Journalist Welfare Fund Rules, 2010 22. Out of this fund the dependents of the deceased journalists/photographers shall also be provided an aid of maximum Rs. fifty thousand only once.
