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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(c) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(c)under a licence granted under Section 20 or exemption granted by the Commission under Section 26 or under a sanction granted by the State Government under Section 27,