Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(1)(c) in Management and Preservation of Properties of Religious Institutions Rules (c)the time within which the work is to be completed or the materials and articles are to be supplied;