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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(ii) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(ii)Authority has also noted the points made by the representatives of MTNL that integrating SSP based on different technologies with an existing SCP of other operators would be the final solution for all IN services. Authority has also noted that TEC GR does not define the capability set for SCP supporting all protocols at one platform. Therefore, operator may also require to implement different protocols for fixed line, wireless (WLL(M), WLL(F), Cellular) etc. Therefore Integrating SSP of one service provider with all SCP of all other service providers would be a time consuming process.