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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(h) in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

(h)the amount remaining in Tariffs and Dividends Control Reserve, Contingencies Reserve, and the Development Reserve in so far as such amounts have not been paid over by the licensee to the Government