Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(b) in The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980

(b)he has attained the age of 18 years but has not attained the age of 60 years;