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[Cites 0, Cited by 0] [Section 79A(4)] [Section 79A] [Entire Act]

State of Tamilnadu - Subsection

Section 79A(4)(d) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(d)The side walls of the main building shall be dwarf walls 1.05 metres high plastered with lime mortar or [cement] [Substituted by G.O. Ms. No. 1364, Home, dated the 3rd August, 1992.] over which durable black canvas or tarpaulin curtains shall be provided so as to shut off light and afford shelter from rain.]