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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(1)The strength of the service including both the number and designation of posts in various grades shall be determined by the State Government from time to time.Note. - The provisional strength of the Service, on the date of enforcement of these rules, is given in the First Schedule.