Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 35] [Entire Act] State of Jharkhand - Subsection Section 35(2) in The Jharkhand State Agricultural University Act, 2000 (2)powers, functions, duties, manner of appointment and conditions of services of the officers other than the Chancellor;
