Delhi High Court - Orders
C.S. Properties Pvt Ltd & Ors vs Ruchi Agarwal & Ors on 23 December, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
EX.APPL.(OS) 1902/2025
IN
+ EX.P. 194/2012
C.S. PROPERTIES PVT LTD & ORS .....Decree Holders
Through: Mr. Raman Kapur and Mr. Anurag
Ahluwalia, Sr. Advocates, Mr.
Abhishek Yadav, Mr. Sanjay Abbot
and Mr. Divyansh Singh, Advocates.
versus
RUCHI AGARWAL & ORS .....Judgement Debtors
Through: Mr. Gautam Narayan, Sr. Advocate
with Mr. Animesh Sinha and Mr.
Shivam Chauhan, Advocates for Hotel
Banjara Ltd.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 23.12.2025 EX.APPL.(OS) 1902/2025 (for setting aside sale deed dated 31.10.2025)
1. This application has been filed on behalf of the decree holder/applicant seeking following reliefs :
EX.P. 194/2012 Page 1 of 3This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2025 at 20:50:01
2. Issue Notice.
3. Notice is accepted by counsel appearing on behalf of the non- applicants/judgment debtors.
4. Reply(ies) be filed within three (3) weeks.
5. Rejoinder(s), thereto, if any, be filed two (2) weeks thereafter.
6. In the meanwhile, the non-applicants/judgment debtors are directed to maintain full accounts in respect of the amounts that have been received pursuant to the sale of Hotel Banjara, situated at Banjara Hills, Hyderabad.
EX.P. 194/2012 Page 2 of 3This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2025 at 20:50:01
7. List on 24th February, 2026, i.e. the date already fixed.
AMIT BANSAL, J DECEMBER 23, 2025 Vivek/-
EX.P. 194/2012 Page 3 of 3This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2025 at 20:50:01