Madras High Court
M.R.Sakthivel vs The District Collector on 7 July, 2025
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
W.P.(MD) No.26950 of 2019
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 07.07.2025
CORAM:
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
and
THE HONOURABLE DR.JUSTICE A.D.MARIA CLETE
W.P.(MD) No.26950 of 2019
and
W.M.P.(MD) No.23302 of 2019
M.R.Sakthivel ... Petitioner
-vs-
1.The District Collector
Office of the District Collector
Karur District
2.The Tamilnadu Pollution Control Board
Office of the Tamilnadu Pollution
Control Board
Ramakrishnapuram West
Karur District
3.The Commissioner
Office of the Commissioner
Karur Municipality
Karur District ... Respondents
PRAYER: Petition filed under Article 226 of the Constitution of India, to issue
____________
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W.P.(MD) No.26950 of 2019
a writ of mandamus forbearing the 3rd respondent herein from erecting the
Micro Compost Yard at Jawahar Tank Park situated at South Madavilagam
Street, backside of Eswaran Temple, Karur, on the basis of the petitioner's
representation dated 29.11.2019.
For Petitioner : Mr.M.Palani Raja
For Respondents : Mr.P.Thilakkumar
Government Pleader for R1
Mr.Mohamed Abdul Rasiq
for Mrs.Madhuri Donti Reddy for R2
Mr.K.Balasubramani for R3
ORDER
[Order of the Court was made by S.M.SUBRAMANIAM, J.] Today, when the matter is taken up for hearing, learned counsel appearing for the third respondent – Karur Municipality, on instructions, submitted that the Micro Compost Yard has been shifted from the subject place and thus, the grievance of the petitioner has been redressed.
2. Recording the above submission, this writ petition is closed.
____________ Page 2 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 08/07/2025 03:53:10 pm ) W.P.(MD) No.26950 of 2019 No costs. Consequently, connected miscellaneous petition is closed.
[S.M.S., J.] [A.D.M.C., J.]
07.07.2025
NCC : Yes / No
Index : Yes / No
Internet : Yes / No
krk
To:
The District Collector,
Office of the District Collector, Karur District.
____________ Page 3 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 08/07/2025 03:53:10 pm ) W.P.(MD) No.26950 of 2019 S.M.SUBRAMANIAM, J.
and DR.A.D.MARIA CLETE, J.
krk W.P.(MD) No.26950 of 2019 and W.M.P.(MD) No.23302 of 2019 07.07.2025 ____________ Page 4 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 08/07/2025 03:53:10 pm )