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[Cites 0, Cited by 0] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(4) in The Indian Electricity Rules, 1956

(4)[ In case of mines, minimum clearance above ground of the lowest conductor of overhead lines or overhead cables where dumpers or trackless vehicles are being operated, shall not be less than twelve metres in height from the ground across the road where dumpers or trackless vehicles cross.]