Section 1 in The Orissa Housing Board Rules, 1970

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State of Odisha - Section

Section 1 in The Orissa Housing Board Rules, 1970

1. Title and commencement.

(1)These rules may be called the Orissa Housing Board Rules, 1970.

(2)They extend to the whole of the State of Orissa.

(3)They shall come into force at once.