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[Cites 0, Cited by 8] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(3) in Administration of Evacuee Property Act, 1950

(3)Subject to the provisions of this Act and of the rules and orders made thereunder, the Custodian-General may delegate all or any of his powers under this Act to any Deputy or Assistant Custodian-General.