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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17A(6) in The U.P. Basic Education (Teachers) Service Rules, 1981

(6)The selection committee shall consider the candidates mentioned in the list referred to in sub-rule (4) and prepare a list of selected candidates in accordance with sub-rule (1) and include their names at the bottom in the list prepared under sub-rule (1) and forward the entire list to the appointing authority.