Section 7 in The Punjab State Electricity Regulatory Commission Chairperson and Members' Salaries, Allowances and other Terms and Conditions of Service Rules, 2006
7. Travel Allowance.
- [Section 89(2)] - (1) For journey performed on duty within or outside the State of Punjab, but within the territory of India, or at the time of appointment or retirement, the Members shall be entitled to draw such travelling allowance and daily allowance, as are admissible to the Financial Commissioner Grade Officers of the State of Punjab.
