Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 16 in Mizoram Liquor (Prohibition and Control) Act, 2014 16. Duration of licence, permit or pass. - Every licence, permit or pass under this Act shall be granted for such period, if any, as may be prescribed by rules made under this Act.
