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State of Gujarat - Section
Section 4 in Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006
4. Constitution of authority.
- The Authority shall consist of the following members, namely| (i) | Chief Secretary to the Government of Gujaratex-officio | Chairperson , |
| (ii) | Secretary to the Government of Gujarat (Cultureactivity)ex-officio | Vice-Chairperson |
| (iii) | Director General, Archaeological Survey ofIndia, New Delhi | |
| (iv) | Secretary to Government of Gujarat, Forest andEnvironment Department,ex-officio | |
| (v) | Secretary to Government of Gujarat, Roads andBuilding Department,ex-officio | |
| (vi) | Managing Director, Tourism Corporation ofGujarat Ltd., | |
| (vii) | Director of Archaeology, Gujarat State, | |
| (viii) | Superintending Archaeologist, ArchaeologicalSurvey of India, Vadodara Circle, | |
| (ix) | Collector, Panchmahal District, | |
| (x) | District Development Officer, PanchmahalDistrict, | |
| (xi) | Superintendent of Police, Panchmahal District,Vadodara | |
| (xii) | Senior Town Planner, South Gujarat RegionalOffice, | |
| (xiii) | Deputy Conservator of Forest, Godhra, PanchmahalDistrict, | |
| (xiv) | Executive Engineer, Road and Building Division,Godhra, | |
| (xv) | Head of the Department of Archaeology, M.S.University of Baroda, | |
| (xvi) | President, Heritage Trust, Vadora, | |
| (xvii) | Sarpanch, Champaner Village, | |
| (xviii) | One member as nominated by the Pavagadh TempleTrust, | |
| (xix) | Chief Executive Officer | Member Secretary. |