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State of Gujarat - Section

Section 4 in Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006

4. Constitution of authority.

- The Authority shall consist of the following members, namely
(i) Chief Secretary to the Government of Gujaratex-officio Chairperson ,
(ii) Secretary to the Government of Gujarat (Cultureactivity)ex-officio Vice-Chairperson
(iii) Director General, Archaeological Survey ofIndia, New Delhi
(iv) Secretary to Government of Gujarat, Forest andEnvironment Department,ex-officio
(v) Secretary to Government of Gujarat, Roads andBuilding Department,ex-officio
(vi) Managing Director, Tourism Corporation ofGujarat Ltd.,
(vii) Director of Archaeology, Gujarat State,
(viii) Superintending Archaeologist, ArchaeologicalSurvey of India, Vadodara Circle,
(ix) Collector, Panchmahal District,
(x) District Development Officer, PanchmahalDistrict,
(xi) Superintendent of Police, Panchmahal District,Vadodara
(xii) Senior Town Planner, South Gujarat RegionalOffice,
(xiii) Deputy Conservator of Forest, Godhra, PanchmahalDistrict,
(xiv) Executive Engineer, Road and Building Division,Godhra,
(xv) Head of the Department of Archaeology, M.S.University of Baroda,
(xvi) President, Heritage Trust, Vadora,
(xvii) Sarpanch, Champaner Village,
(xviii) One member as nominated by the Pavagadh TempleTrust,
(xix) Chief Executive Officer Member Secretary.