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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(a) in Punjab Boiler Attendants Rules, 1961

(a)A boiler shall be deemed to be in use for the purpose of these rules when there is active fire in the furnace, fire box or fire place for the purpose of heating the water in the boiler. A boiler shall be deemed to be not in use when the fire is removed and all steam and water connections are closed.