Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 48 in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973 48. [ Madhya Pradesh Labour Welfare Board, Bhopal. [Inserted by Notification No. F-l(A)93-R-3-IV, dated 28-10-1993.] Rate of the audit fees of this body would be according to those fixed by the Government from time to time.]
