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[Cites 0, Cited by 0] [Section 62(15)] [Section 62] [Entire Act]

State of Uttarakhand - Subsection

Section 62(15)(b) in Uttrarakhand Waqf Rules, 2017

(b)The pages in the account books, registers, receipts, etc., shall be serially numbered and each page shall be affixed with the seal of the Board.