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State of Rajasthan - Section

Section 7 in Rajasthan Fisheries Act, 1953

7. Power to prohibit sale of fish

- The State Government may by notification in the [official Gazette] [ Substituted by Act 27 of 1957 (Published in Rajasthan Gazette Part 4A, Extraordinary dated 13-8-1957.] prohibit in any specified areas the offering or exposing for sale or barter of any fish.