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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(2) in The M.P. Jan Shiksha Adhiniyam, 2002

(2)The annual plan shall be submitted by the Parent Teacher Association to the Education Committee or to the Committee of the local body which supervises the affairs relating to school education as the case may be. The Education Committee or the committee of local body shall place the annual plan alongwith its recommendations before the Gram Sabha or urban local body for consideration and approval. The plan as approved shall be called "Jan Shiksha Yojana".