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Supreme Court - Daily Orders

Union Of India vs Shankar Lal Gupta And Ors. on 2 December, 2016

Bench: Chief Justice, D.Y. Chandrachud

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     ITEM NO.19                           COURT NO.1                 SECTION XVIA

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil) No(s).                1958-1967/2016

     UNION OF INDIA                                                     Petitioner(s)

                                                 VERSUS

     SHANKAR LAL GUPTA AND ORS.                         Respondent(s)
     (With appln. (s) for stay, intervention, appln. For clarification
     of Court's order dated 23.11.2016 and office report)

     WITH
     T.P.(C) No. 1982-1996/2016
     (With appln.(s) for stay )


     Date : 02/12/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Mr. Mukul Rohtagi,AG
                                   Mr. Maninder singh,ASG
                                   Mr. Atmaram N.S. Nadkarni,ASG
                                   Mr. Tushar Mehta,ASG
                                   Mr. A.N.S.Nadkarni,ASG
                                   Ms. Rekha Pandey,Adv.
                                   Mr. Devashish Bharruka,Adv.
                                   Mr. R. Bala,Adv.
                                   Mr. Ajay Sharma,Adv.
                                   Mr. Prabhas Bajaj,Adv.
                                   Mr. Santosh Kumar,Adv.
                                   Ms. Diksha Rai,Adv.
                                   Mr. Saurabh Kirpal,Adv.
                                   Mrs. Anil Katiyar,Adv.


     For Respondent(s)             Mr. P. Chidambaram,Sr.Adv.
                                   Mr. Shivaji M. Jadhav,Adv.
                                   Mr. Brij Kishor Sah,Adv.
                                   Mr. Ansuman Animesh,Adv.
Signature Not Verified
                                   Mr. Nipun Katyal,Adv.
Digitally signed by
MADHU BALA
Date: 2016.12.03
                                   M/s. S.M.Jadhav & Co.
12:39:54 IST
Reason:


                                   Mr.   C.U. Singh,Sr.Adv.
                                   Mr.   Sudhanshu S. Choudhary,Adv.
                                   Mr.   U.M. Thorat,Adv.
                                   Mr.   Rajat Kapoor,Adv.
               2

Ms. Surabhi Guleria,Adv.
Ms. Puspha Devi Sikri,Adv.

Mr. Arvind K. Sawant,Sr.Adv.
MR. Sunil Kumar Verma,Adv.

Mr. Basava Prabhu Patil,Sr.Adv.
Mr. Satyajit A.Desai,Adv.
Ms.Anagha S.Desai,Adv.

Mr.   Vibhakar Mishra,Adv.
Mr.   K.K. Gautam,Adv.
Mr.   Umesh P. Wadhwani,Adv.
Mr.   Nishchal Kumar Neeraj,Adv.

Mr.   Vivek Narayan Sharma,Adv.
Mr.   Sidharth Mahajan,Adv.
Ms.   Ankita Singh,Adv.
Ms.   Nikita Singh,Adv.

Mr.   M.P. Vinod,Adv.
Mr.   Atual Shankar Vinod,Adv.
Mr.   Dileep Pillai,Adv.
Mr.   Ajay K. Jain,Adv.
Mr.   Baldev Singh,Adv.

Mr. Romy Chacko,Adv.
Mr. Varun Mudgal,Adv.

Mr.   P.V. Krishnaiah,Adv.
Ms.   Rashmita Srinivas,Adv.
Mr.   R. Santhnan Krishnan,Adv.
Mr.   C.S.N. Mohan Rao,Adv.
Mr.   Aditya Kr. Archiya,Adv.


Mr. P.V. Surendra Nath,Sr.Adv.
Mr. V.K. Sidharthan,Adv.
Ms. Resmitha R. Chandran,Adv.

Mr. M.P.Parthiban,Adv.
Mr. T.R.B. Shivakumar,Adv.

Mr. Kanishk Sinha (In Person)

Mr. Abdutrahiman Tamboli,Adv.
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   UPON hearing the counsel the Court made the following
                      O R D E R

List on Monday i.e. 5th December, 2016 at 2.00 p.m. (Madhu Bala) (Veena Khera) Court Master Court Master