Supreme Court - Daily Orders
Union Of India vs Shankar Lal Gupta And Ors. on 2 December, 2016
Bench: Chief Justice, D.Y. Chandrachud
1
ITEM NO.19 COURT NO.1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1958-1967/2016
UNION OF INDIA Petitioner(s)
VERSUS
SHANKAR LAL GUPTA AND ORS. Respondent(s)
(With appln. (s) for stay, intervention, appln. For clarification
of Court's order dated 23.11.2016 and office report)
WITH
T.P.(C) No. 1982-1996/2016
(With appln.(s) for stay )
Date : 02/12/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Mukul Rohtagi,AG
Mr. Maninder singh,ASG
Mr. Atmaram N.S. Nadkarni,ASG
Mr. Tushar Mehta,ASG
Mr. A.N.S.Nadkarni,ASG
Ms. Rekha Pandey,Adv.
Mr. Devashish Bharruka,Adv.
Mr. R. Bala,Adv.
Mr. Ajay Sharma,Adv.
Mr. Prabhas Bajaj,Adv.
Mr. Santosh Kumar,Adv.
Ms. Diksha Rai,Adv.
Mr. Saurabh Kirpal,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. P. Chidambaram,Sr.Adv.
Mr. Shivaji M. Jadhav,Adv.
Mr. Brij Kishor Sah,Adv.
Mr. Ansuman Animesh,Adv.
Signature Not Verified
Mr. Nipun Katyal,Adv.
Digitally signed by
MADHU BALA
Date: 2016.12.03
M/s. S.M.Jadhav & Co.
12:39:54 IST
Reason:
Mr. C.U. Singh,Sr.Adv.
Mr. Sudhanshu S. Choudhary,Adv.
Mr. U.M. Thorat,Adv.
Mr. Rajat Kapoor,Adv.
2
Ms. Surabhi Guleria,Adv.
Ms. Puspha Devi Sikri,Adv.
Mr. Arvind K. Sawant,Sr.Adv.
MR. Sunil Kumar Verma,Adv.
Mr. Basava Prabhu Patil,Sr.Adv.
Mr. Satyajit A.Desai,Adv.
Ms.Anagha S.Desai,Adv.
Mr. Vibhakar Mishra,Adv.
Mr. K.K. Gautam,Adv.
Mr. Umesh P. Wadhwani,Adv.
Mr. Nishchal Kumar Neeraj,Adv.
Mr. Vivek Narayan Sharma,Adv.
Mr. Sidharth Mahajan,Adv.
Ms. Ankita Singh,Adv.
Ms. Nikita Singh,Adv.
Mr. M.P. Vinod,Adv.
Mr. Atual Shankar Vinod,Adv.
Mr. Dileep Pillai,Adv.
Mr. Ajay K. Jain,Adv.
Mr. Baldev Singh,Adv.
Mr. Romy Chacko,Adv.
Mr. Varun Mudgal,Adv.
Mr. P.V. Krishnaiah,Adv.
Ms. Rashmita Srinivas,Adv.
Mr. R. Santhnan Krishnan,Adv.
Mr. C.S.N. Mohan Rao,Adv.
Mr. Aditya Kr. Archiya,Adv.
Mr. P.V. Surendra Nath,Sr.Adv.
Mr. V.K. Sidharthan,Adv.
Ms. Resmitha R. Chandran,Adv.
Mr. M.P.Parthiban,Adv.
Mr. T.R.B. Shivakumar,Adv.
Mr. Kanishk Sinha (In Person)
Mr. Abdutrahiman Tamboli,Adv.
3
UPON hearing the counsel the Court made the following
O R D E R
List on Monday i.e. 5th December, 2016 at 2.00 p.m. (Madhu Bala) (Veena Khera) Court Master Court Master