Patna High Court - Orders
Kumar Gaurav vs The State Of Bihar on 20 December, 2023
Author: Anil Kumar Sinha
Bench: Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.56483 of 2023
Arising Out of PS. Case No.-3461 Year-2022 Thana- PATNA COMPLAINT CASE District-
Patna
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KUMAR GAURAV SON OF LATE LALIT KISHOR RESIDENT OF VILL
BRAHMA STHAN SUDHA MILK PARLOUR NEAR COMFED SCHOOL
EAST KURTHAUL P O KURTHAUL P S PARSA BAZAR DISTRICT
PATNA
... ... Petitioner/s
Versus
1. THE STATE OF BIHAR
2. RAGINI KUMARI WIFE OF KUMAR GAURAV, DAUGHTER OF
NAGINA SINGH RESIDENT OF VILLAGE- TARWAN PO- SUITHA, PS-
PARSA BAZAR, DIST- PATNA
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Sanjay Kumar Sinha
For the Opposite Party/s : Mr. Sangeeta Sharma
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
5 20-12-20231. Learned counsel for the petitioner as well as opposite party No. 2 jointly submit that there is a possibility of amicable settlement between husband and wife if this Court grants indulgence to enable them to arrive at settlement.
2. As jointly prayed, put up this Court, after winter holidays i.e. on 10th January, 2024, at 4:10 pm in Chamber.
3. Both the parties shall be personally present along with their respective counsels on that date.
(Anil Kumar Sinha, J) HarshPandey/-
U T