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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Daman and Diu - Subsection

Section 60(3) in The Daman And Diu Panchayat Regulation, 2012

(3)No member of the District Panchayat who has not taken such oath shall vote or take part in the proceedings of any meeting nor shall he be included as a member of any Committee constituted by the District Panchayat.