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State of Madhya Pradesh - Section

Section 79 in The M.P. Public Health Act, 1949

79. Certain medical practitioners to certify as to freedom from leprosy.

- Every authorised practitioner shall, if so desired and on payment of a fee of five rupees, examine any person for leprosy and if on such examination he finds that such person,-
(i)is not suffering from leprosy; or
(ii)is suffering from leprosy which is non infectious; or
(iii)has been cured of leprosy;
he shall grant him a certificate to that effect the prescribed form.