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[Cites 0, Cited by 0] [Section 250] [Entire Act]

State of West Bengal - Subsection

Section 250(4) in West Bengal Municipal Corporation Act, 2006

(4)A register or book with plans attached shall be kept by the Corporation showing all public streets in respect of which a building-line or a street-alignment has been specified and such register or book shall contain such particulars as may appear to the Commissioner to be necessary and shall be open to inspection by the public on payment of prescribed fee.