Madhya Pradesh High Court
Ajay Pandvia vs State Of M.P on 28 September, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1
THE HIGH COURT OF MADHYA PRADESH
Cr.A. No.429/2013
Ajay Pandvia Vs. State of M.P.
Gwalior, Dated : 28-09-2021
Shri V.K. Agrawal, counsel for appellant.
Shri A.K. Chaturvedi, counsel for respondent through
video conferencing.
It is submitted by Shri Chaturvedi that he shall prepare and exchange the synopsis by 01.10.2021 and the matter may be taken up for final hearing in the next week.
Accordingly, the case is adjourned. List this case next week for final hearing at the motion stage itself.
Counsel for parties are directed to exchange their synopsis latest by 01.10.2021.
(G.S. Ahluwalia) Judge Aman AMAN TIWARI 2021.09.28 16:31:07 +05'30'