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Madhya Pradesh High Court

Ajay Pandvia vs State Of M.P on 28 September, 2021

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                            1
                        THE HIGH COURT OF MADHYA PRADESH
                                    Cr.A. No.429/2013
                              Ajay Pandvia Vs. State of M.P.

                Gwalior, Dated : 28-09-2021

                       Shri V.K. Agrawal, counsel for appellant.

                       Shri A.K. Chaturvedi, counsel for respondent through

video conferencing.

It is submitted by Shri Chaturvedi that he shall prepare and exchange the synopsis by 01.10.2021 and the matter may be taken up for final hearing in the next week.

Accordingly, the case is adjourned. List this case next week for final hearing at the motion stage itself.

Counsel for parties are directed to exchange their synopsis latest by 01.10.2021.

(G.S. Ahluwalia) Judge Aman AMAN TIWARI 2021.09.28 16:31:07 +05'30'