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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(25)(c) in The Gujarat Agricultural Lands Ceiling Act, 1960

(c)in the Kutch area of the State of Gujarat, the Bombay Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958 (Bombay XCIX of 1958);