Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(b) in The Tamil Nadu Catering Establishments Rules, 1959

(b)The order of the appellate authority shall state the points for determination, the decisions taken thereon and the reasons for the decision.