Calcutta High Court
Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 6 December, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OCD-13
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
AP/340/2020
IA NO: GA/2/2022, GA-COM/5/2023
HOOGLY RIVER BRIDGES COMMISSIONERS
VS
MBL INFRASTRUCTURE LTD
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 6th December, 2023.
Appearance:
Mr. Kishore Dutta, Sr. Adv.
Mr. Anirban Ray, Adv.
Mr. Sarvapriya Mukherjee, Adv.
Mr. Chayan Gupta, Adv.
Mr. Aviroop Mitra, Adv.
...for the petitioner
Mr. Ratnanko Banerji, Sr. Adv.
Ms. Sristy Barman Roy, Adv.
Ms. Pritha Basu, Adv.
Ms. Nairanjana Ghosh, Adv.
Mr. Debnath Chakraborty, Adv.
...for the respondent
The Court: GA-COM/5/2023 The respondent/award-holder has filed his application for a direction on the award-debtor to furnish additional cash security and also for leave to withdraw the amount which has already been deposited by the petitioner/award-debtor.
Counsel has made his submissions in support of the prayers made in the application.
2
List this matter on 11th December, 2023, as prayed for, to hear learned counsel appearing for the petitioner/award-debtor.
(MOUSHUMI BHATTACHARYA, J.) T.O. A.R.(C.R.)