Section 4 in The Rajasthan University of Health Sciences Act, 2005
4. The objects of the University.
- The following shall be the objects of the University, namely:-(a)to disseminate and advance knowledge in medicine and dentistry and to ensure efficient and systematic instructions, teaching, training and research therein;(b)to provide for a multipurpose super-speciality hospital and trauma centre by upgrading the existing institutions and to establish them as a centre of excellence;(c)to treat patients in its hospitals;(d)to establish a nursing training centre;(e)to administer, manage and control the hospitals, including the Rehabilitation and Artificial Limb Centre, Jaipur, pathological laboratories, diagnostic centres and blood banks;(f)to establish a tele-medicine department;(g)to develop a reproductive and population control research institute;(h)to develop a genetics department;(i)to develop an environment and pollution control institute;(j)to develop transfusion medicine;(k)to develop a nutrition research centre;(l)to develop gene-therapy, molecular biology, robotic surgery, bio-informatics, organs transplantation, bio-technology, immunology" and clinical epidemiology and other facilities in medicine and dentistry; and(m)to establish a centre for imparting training to teachers.
