Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(xvii) in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000 (xvii)When an employee reports back to duty after availing leave, they shall be posted back to same place, as far as possible.
