Madhya Pradesh High Court
Deepu Kumar vs The State Of Madhya Pradesh on 17 April, 2025
1 MCRC-54888-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 54888 of 2024 (DEEPU KUMAR Vs THE STATE OF MADHYA PRADESH ) Dated : 17-04-2025 List along with MCRC No.15020/2025.
(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 17-04-2025 17:38:31