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[Cites 0, Cited by 0] [Section 139(2)] [Section 139] [Entire Act]

State of Andhra Pradesh - Subsection

Section 139(2)(a) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(a)All properties, funds and dues which are vested in or realizable by the Authority shall vest in, or be realizable by the Government;