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[Cites 1, Cited by 12]

Punjab-Haryana High Court

Jaspal Singh And Others vs State Of Haryana And Others on 26 July, 2022

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

CWP No.17196 of 2020 along with connected cases                       1

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


Sr. No. 105+106+109+299+300                   Date of Decision: 26.07.2022


1)    CWP-17196-2020

Jaspal Singh and others                                        ...Petitioners

                                  Versus

State of Haryana and others                                   ...Respondents

2)    CWP-20230-2020

Ram Niwas and others                                           ...Petitioners

                                  Versus

State of Haryana and others                                   ...Respondents

3)    CWP-17370-2020

Pala Singh and others                                          ...Petitioners
                                  Versus

State of Haryana and another                                  ...Respondents

4)    CWP-26625-2021

Rajesh Kumar and others                                        ...Petitioners

                                  Versus

State of Haryana and others                                   ...Respondents

5)    CWP-17296-2020

Sukhbir and others                                             ...Petitioners
                                  Versus

State of Haryana and others                                   ...Respondents

6)    CWP-16170-2020

Savita Kumari                                                  ...Petitioner
                                  Versus

State of Haryana and others                                   ...Respondents

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7)    CWP-16229-2020

Pawan Kumar and others                                       ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents

8)    CWP-16694-2020

Aman Lal and others                                          ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents


9)    CWP-16787-2020

Kishan Singh and others                                      ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents


10)   CWP-16729-2020

Dharminder and others                                        ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents


11)   CWP-17161-2020

Seema Rani                                                   ...Petitioner

                                   Versus

State of Haryana and others                                ...Respondents


12)   CWP-16445-2020

Umed Singh and others                                        ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents

                                2 of 22
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13)   CWP-17074-2020

Karnail Singh and others                                   ...Petitioners

                                 Versus

State of Haryana and others                              ...Respondents


14)   CWP-16968-2020

Shishram and others                                        ...Petitioners

                                 Versus

State of Haryana and others                              ...Respondents

15)   CWP-16076-2020

Bala Devi and others                                       ...Petitioners

                                 Versus

State of Haryana and others                              ...Respondents

16)   CWP-16518-2020

Rakesh Kumar                                               ...Petitioner

                                 Versus

State of Haryana and others                              ...Respondents


17)   CWP-16982-2020

Naresh Kumar and others                                    ...Petitioners

                                 Versus

State of Haryana and others                              ...Respondents

18)   CWP-16346-2020

Sudesh Kumari                                              ...Petitioner

                                 Versus

State of Haryana and others                              ...Respondents



                              3 of 22
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19)   CWP-16347-2020

Anita Devi and others                                     ...Petitioners

                                 Versus

State of Haryana and others                              ...Respondents

20)   CWP-16348-2020

Santosh Kumari                                            ...Petitioner

                                 Versus

State of Haryana and others                              ...Respondents

21)   CWP-16356-2020

Kiranpal and others                                       ...Petitioners

                                 Versus

State of Haryana and others                              ...Respondents


22)   CWP-16357-2020

Brijesh Kumar and others                                  ...Petitioners

                                 Versus

State of Haryana and others                              ...Respondents


23)   CWP-16446-2020

Meenakshi and others                                      ...Petitioners

                                 Versus

State of Haryana and others                              ...Respondents


24)   CWP-16594-2020

Vijander Sharma and another                               ...Petitioners

                                 Versus

State of Haryana and others                              ...Respondents


                              4 of 22
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25)   CWP-16591-2020

Richhapal                                                  ...Petitioner
                                  Versus

State of Haryana and others                               ...Respondents

26)   CWP-16812-2020

Sunil Kumar and others                                     ...Petitioners
                                  Versus

State of Haryana and others                               ...Respondents

27)   CWP-17144-2020

Sukhjeet Singh and another                                 ...Petitioners
                                  Versus

State of Haryana and others                               ...Respondents

28)   CWP-17146-2020

Mahaveer                                                   ...Petitioner

                                  Versus

State of Haryana and others                               ...Respondents

29)   CWP-16796-2020

Sunita Mann and others                                     ...Petitioners

                                  Versus

State of Haryana and others                               ...Respondents

30)   CWP-16424-2020

Santosh Kumari                                             ...Petitioner
                                  Versus

State of Haryana and another                              ...Respondents

31)   CWP-17081-2020

Abhey Singh                                                ...Petitioner
                                  Versus

Haryana Staff Selection Commission
and others                                                ...Respondents

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32)      CWP-16997-2020

Naresh Kumar and others                                     ...Petitioners

                                   Versus

State of Haryana and another                               ...Respondents

33)      CWP-17186-2020

Dev Raj                                                     ...Petitioner

                                   Versus

State of Haryana and others                                ...Respondents

34)      CWP-17233-2020

Devender Kumar and others                                   ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents

35)      CWP-17236-2020

Saroj Kumari                                                ...Petitioner

                                   Versus

Haryana Staff Selection Commission
and others                                                 ...Respondents

36)      CWP-17245-2020

Jagmender Singh                                             ...Petitioner

                                   Versus

Haryana Staff Selection Commission
and others                                                 ...Respondents

37)      CWP-16709-2020

Sunita                                                      ...Petitioner

                                   Versus

State of Haryana and others                                ...Respondents



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38)   CWP-17211-2020

Kumari Mukesh Bai Yadav                                     ...Petitioner

                                   Versus

Haryana Staff Selection Commission
and others                                                 ...Respondents

39)   CWP-17353-2020

Munni Devi                                                  ...Petitioner

                                   Versus

State of Haryana and others                                ...Respondents

40)   CWP-17420-2020

Amit Singh and others                                       ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents


41)   CWP-16641-2020

Nirmala Devi                                                ...Petitioner

                                   Versus

Haryana Staff Selection Commission                         ...Respondent

42)   CWP-17504-2020

Rajnish                                                     ...Petitioner

                                   Versus

State of Haryana and others                                ...Respondents

43)   CWP-17431-2020

Rajesh Kumar and others                                     ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents



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44)   CWP-17432-2020

Jai Parkash and others                                     ...Petitioners

                                  Versus

State of Haryana and others                               ...Respondents

45)   CWP-17440-2020

Puran Chand and others                                     ...Petitioners

                                  Versus

State of Haryana and others                               ...Respondents

46)   CWP-17441-2020

Esha Dhankhar                                              ...Petitioner

                                  Versus

Haryana Staff Selection Commission                        ...Respondent

47)   CWP-17443-2020

Sher Singh Rajput                                          ...Petitioner

                                  Versus

Haryana Staff Selection Commission
and others                                                ...Respondents

48)   CWP-17456-2020

Neeraj Ahluwalia and others                                ...Petitioners

                                  Versus

State of Haryana and others                               ...Respondents

49)   CWP-17175-2020

Parmod Kumar and others                                    ...Petitioners

                                  Versus

State of Haryana and others                               ...Respondents




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50)   CWP-17461-2020

Anesh Kumar Mudgal                                        ...Petitioner

                                  Versus

Haryana Staff Selection Commission
and others                                               ...Respondents

51)   CWP-17685-2020

Rakesh Kumar and others                                   ...Petitioners

                                  Versus

State of Haryana and others                              ...Respondents

52)   CWP-17645-2020

Rajesh Kanwar                                             ...Petitioner

                                  Versus

State of Haryana and others                              ...Respondents

53)   CWP-16898-2020

Udeyvir                                                   ...Petitioner

                                  Versus

State of Haryana and another                             ...Respondents

54)   CWP-17857-2020

Sudesh Kumari                                             ...Petitioner

                                  Versus

State of Haryana and others                              ...Respondents

55)   CWP-17861-2020

Sushil Kumar                                              ...Petitioner

                                  Versus

State of Haryana and others                              ...Respondents




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56)   CWP-18014-2020

Krishan Kumar and others                                  ...Petitioners
                                  Versus

State of Haryana and others                              ...Respondents

57)   CWP-18015-2020

Usha Rani and another                                     ...Petitioners
                                  Versus

State of Haryana and others                              ...Respondents

58)   CWP-18830-2020

Vijay Laxmi                                               ...Petitioner

                                  Versus

State of Haryana and others                              ...Respondents

59)   CWP-17752-2020

Rajesh Kumar                                              ...Petitioner

                                  Versus

State of Haryana and others                              ...Respondents

60)   CWP-17753-2020

Balwan Singh and others                                   ...Petitioners
                                  Versus

State of Haryana and others                              ...Respondents

61)   CWP-17756-2020

Surender Kumar and another                                 ...Petitioners
                                  Versus

State of Haryana and others                              ...Respondents

62)   CWP-17878-2020

Geeta Devi and another                                    ...Petitioners
                                  Versus

State of Haryana and others                              ...Respondents


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63)   CWP-18125-2020

Anoop Kumar and another                                      ...Petitioners
                                    Versus

State of Haryana and others                                 ...Respondents

64)   CWP-18330-2020

Jawahar Lal and others                                       ...Petitioners

                                    Versus

State of Haryana and another                                ...Respondents

65)   CWP-18425-2020

Sube Singh and another                                       ...Petitioners
                                    Versus

State of Haryana and others                                 ...Respondents

66)   CWP-18878-2020

Dharmender and others                                        ...Petitioner
                                    Versus

State of Haryana and others                                 ...Respondents

67)   CWP-18994-2020

Kuldeep Singh                                                ...Petitioner

                                    Versus

State of Haryana and others                                 ...Respondents

68)   CWP-19077-2020

Rakesh Malik and another                                     ...Petitioners

                                    Versus

State of Haryana and others                                 ...Respondents

69)   CWP-19204-2020

Savita Devi                                                  ...Petitioner
                                    Versus

State of Haryana and others                                 ...Respondents

                                11 of 22
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70)   CWP-19326-2020

Anil Kumar                                                  ...Petitioner

                                   Versus

State of Haryana and others                                ...Respondents

71)   CWP-19581-2020

Dalbir Singh                                                ...Petitioner

                                   Versus

State of Haryana and others                                ...Respondents

72)   CWP-19777-2020

Pawan Kumar                                                 ...Petitioner
                                   Versus

Haryana Staff Selection Commission                         ...Respondent

73)   CWP-20231-2020

Surender and another                                        ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents

74)   CWP-20323-2020

Rajender Kumar                                              ...Petitioner
                                   Versus

State of Haryana and others                                ...Respondents

75)   CWP-20603-2020

Dharmender and others                                       ...Petitioners
                                   Versus

State of Haryana and others                                ...Respondents

76)   CWP-21591-2020

Satish Kumar                                                ...Petitioner
                                   Versus

State of Haryana and others                                ...Respondents

                               12 of 22
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77)     CWP-17376-2020

Jai Singh and another                                       ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents

78)     CWP-19290-2020

Baljeet Singh                                               ...Petitioner

                                   Versus

State of Haryana and others                                ...Respondents


79)     CWP-19294-2020

Niketan Kumar                                               ...Petitioner

                                   Versus

State of Haryana and others                                ...Respondents

80)     CWP-21202-2020

Ramesh and others                                           ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents

81)     CWP-1260-2021

Rekha                                                       ...Petitioner

                                   Versus

State of Haryana and others                                ...Respondents

82)     CWP-19296-2020

Sher Singh                                                  ...Petitioner

                                   Versus

State of Haryana and others                                ...Respondents




                               13 of 22
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83)      CWP-19299-2020

Manoj Kumar                                                 ...Petitioner
                                   Versus

State of Haryana and others                                ...Respondents

84)      CWP-1070-2021

Raj Kumar and others                                        ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents

85)      CWP-694-2021

Pritam Singh                                                ...Petitioner
                                   Versus

State of Haryana and others                                ...Respondents

86)      CWP-4267-2021

Sunita                                                      ...Petitioner
                                   Versus

State of Haryana and others                                ...Respondents

87)      CWP-15910-2020 (O&M)

Vijay Pal                                                   ...Petitioner
                                   Versus

Haryana Staff Selection Commission                         ...Respondent

88)      CWP-4733-2021

Shyam Sunder and others                                     ...Petitioners

                                   Versus

State of Haryana and others                                ...Respondents

89)      CWP-5122-2021

Bijender                                                    ...Petitioner
                                   Versus

State of Haryana and others                                ...Respondents


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90)   CWP-15545-2021

Pawan Kumar                                                ...Petitioner
                                  Versus

State of Haryana and others                               ...Respondents

91)   CWP-4747-2021

Ranbir Singh and others                                    ...Petitioners

                                  Versus

State of Haryana and others                               ...Respondents

92)   CWP-18508-2021

Bhupender                                                  ...Petitioner

                                  Versus

State of Haryana and others                               ...Respondents

93)   COCP-611-2021

Rajesh Kumar                                               ...Petitioner
                                  Versus

Bharat Bhushan and another                                ...Respondents

94)   CWP-16230-2020

Sushila                                                    ...Petitioner
                                  Versus

State of Haryana and others                               ...Respondents

95)   CWP-16570-2020

Dinesh Kumar and others                                    ...Petitioners

                                  Versus

State of Haryana and others                               ...Respondents

96)   CWP-17219-2020

Banwari Lal Yadav and others                               ...Petitioners
                                  Versus

State of Haryana and others                               ...Respondents

                              15 of 22
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97)   CWP-17550-2020

Shri Ram and others                                       ...Petitioners

                                  Versus

State of Haryana and others                              ...Respondents

98)   CWP-17834-2020

Jaswinder Singh                                           ...Petitioner

                                  Versus

State of Haryana and others                              ...Respondents

99)   CWP-16462-2020

Rakesh Kumar and others                                   ...Petitioners

                                  Versus

State of Haryana and others                              ...Respondents

100) CWP-13587-2020

Jitender Kumar and others                                 ...Petitioners

                                  Versus

State of Haryana and others                              ...Respondents

101) CWP-17091-2020

Kuldeep Singh                                             ...Petitioner

                                  Versus

Haryana Staff Selection Commission
and others                                               ...Respondents

102) CWP-17279-2020

Parveen Kumar                                             ...Petitioner

                                  Versus

State of Haryana and others                              ...Respondents




                              16 of 22
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103) CWP-4650-2021

Amrit Lal Chopra                                             ...Petitioner

                                    Versus

State of Haryana and others                                 ...Respondents

104) CWP-13335-2020 (O&M)

Sundeep Sardana                                              ...Petitioner

                                    Versus

State of Haryana and others                                 ...Respondents


105) CWP-13884-2020 (O&M)

Mange Ram and others                                         ...Petitioners

                                    Versus

State of Haryana and others                                 ...Respondents

106) CWP-15044-2020 (O&M)

Anjali Rani                                                  ...Petitioner

                                    Versus

State of Haryana and others                                 ...Respondents

107) CWP-16649-2020 (O&M)

Seema Rani and another                                       ...Petitioners

                                    Versus

State of Haryana and others                                 ...Respondents

108) CWP-5680-2022

Bansi Lal                                                    ...Petitioner

                                    Versus

Haryana Staff Selection Commission
and others                                                  ...Respondents



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109) CWP-5758-2022

Neeta Rani                                                   ...Petitioner

                                   Versus

Haryana Staff Selection Commission                          ...Respondent

110) CWP-6285-2022

Shashi                                                       ...Petitioner

                                   Versus

State of Haryana and others                                 ...Respondents

111) CWP-5686-2022

Kuldeep Kumar                                                ...Petitioner

                                   Versus

Haryana Staff Selection Commission
and others                                                  ...Respondents


CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

Present:     Mr. D.S. Patwalia, Senior Advocate with
             Mr. Neeraj Sheoran, Advocate
             for the petitioners in CWP-18125-2020.

             Mr. Jasbir Mor, Advocate
             for the petitioners in CWP Nos.17296, 16170, 16729, 16076,
             17353 and 17504 of 2020.

             Mr. Anil Kumar Sharma, Advocate
             for the petitioner in CWP-15910-2020.

             Mr. M.S. Tewatia, Advocate
             for the petitioners in CWP-18330-2020.

             Ms. Deepika, Advocate, for
             Mr. S.K. Yadav, Advocate
             for the petitioners in CWP-17685-2020.

             Mr. Arihant Goyal, Advocate
             for the petitioners in CWP-17196 and 20230 of 2020.

             Mr. Ajit Sihag, Advocate
             for the petitioner in CWP-17752-2020.

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           Mr. Shivam Malik, Advocate
           for the petitioners in CWP Nos.20231 and 17376 of 2020.

           Mr. Suresh Kumar Kaushik, Advocate
           for the petitioner in CWP-16424-2020.

           Mr. Sharon Raju, Advocate, for
           Mr. Arvind Seth, Advocate, for the petitioners.

           Mr. Sanchit Punia, Advocate, for the petitioners.

           Mr. Vinay Arya, Advocate for
           Mr. Sandeep Goyat, Advocate for the petitioner
           in CWP-19290-2020.

           Mr. Jitender Singh Chahal, Advocate
           for the petitioners in CWP-17431-2020.

           Mr. Naresh Kumar Ganga, Advocate
           for the petitioners in CWP Nos.26625, 4733 and 13535 of 2021.

           Mr. Gaurav Gupta, Advocate
           for the petitioner in CWP-17186-2020.

           Mr. Shubham Saroha, Advocate
           for the petitioners in CWP-17756-2020.

           Mr. Ravi Verma, Advocate
           for the petitioner in CWP-16709-2020.

           Mr. Jasmer Singh Rozera, Advocate
           for the petitioner in CWP-19777-2020.

           Mr. Sandeep Thakan, Advocate
           for the petitioner.

           Mr. Manoj Chahal, Advocate
           for the petitioners in CWP-16445-2020 and CWP-18508-2021.

           Mr. Ravinder Bangar, Advocate
           for the petitioners.

           Mr. Shokeen Singh Verma, Advocate
           for the petitioners in CWP Nos.16968, 18994, 694
           and 16462 of 2020.

           Mr. Sumit Sangwan, Advocate
           for the petitioner in CWP-19204-2020.

           Mr. K.K.Gupta, Advocate
           for the petitioners in CWP-18425-2020.

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             Mr. Ishan Khetarpal, Advocate
             for the petitioner in CWP-21591-2020.

             Mr. Balraj Singh Dhull, Advocate and
             Mr. Pardeep Dhull, Advocate
             for the petitioners in CWP Nos.17091, 17441, 17443, 17461,
             17211, 17236, 17245 and 17081 of 2020, CWP Nos.5680, 5758
             and 5686 of 2022.

             Ms. Shruti Jain Goyal, Deputy Advocate General, Haryana.
                          ***

HARSIMRAN SINGH SETHI, J. (ORAL)

By this common order, all the writ petitions, the details of which have been given in the heading of the order, are being disposed of as all the writ petitions involve the same question of law.

In the present petition, the petitioners are the candidates who have competed for appointment to the posts of Physical Training Instructors, which posts are being filled up keeping in view the directions given by Supreme Court of India while passing judgment in Civil Appeal No.2103 of 2020 decided on 08.04.2020 titled as Ramjit Singh Kardam and others versus Sanjeev Kumar and others. The petitioners were required to undergo a written test in order to become eligible for appointment. The minimum marks required were prescribed to clear the said written test. After the test was conducted, the petitioners had certain grievances with regard to the answers as prescribed in the answer key. According to the petitioners, the answers being given in the answer key were not correct and hence, the correct answers as prescribed in the answer key, need to be changed and consequentially revise the result of the petitioners in the written examination. In the said regard, the petitioners raised grievances qua various questions before the authorities concerned by way of 20 of 22 ::: Downloaded on - 02-08-2022 20:32:44 ::: CWP No.17196 of 2020 along with connected cases 21 representations. It is the contention of the petitioners that along with representations, the petitioners also submitted the material to support their objections.

Learned Senior counsel for the petitioners argues that the petitioners had given the material in support of their objections for the consideration of the authorities concerned but according to the petitioners, though in the reply it has been mentioned that the objections raised have already been considered but the material which was given to support the objections, has not been taken into consideration by the respondents, so as to arrive at the conclusion whether there is any merit in the objections being raised by the respective candidates or not.

Learned State counsel submits that though in the reply it has been mentioned that after the objections were raised by the petitioners, all the 100 questions were put before the Chief Examiner for appropriate consideration, who had further placed those questions for the consideration of the committee of experts constituted to consider as to whether there needs to be any change in the answer key or not and after the recommendations of the said expert panel, certain decisions were also taken by the concerned authority with regard to some of the questions, against which objections were raised.

Learned State counsel further submits that keeping in view the instructions which have been received from the Chairman of the Haryana Staff Selection Commission, the Commission again intends to place all the objections received from the candidates along with the material submitted in support of the same, before a panel of subject experts for their consideration, 21 of 22 ::: Downloaded on - 02-08-2022 20:32:44 ::: CWP No.17196 of 2020 along with connected cases 22 so that no candidate suffers any prejudice so as to conduct a free and fair selection.

Learned State counsel submits that appropriate decision will be taken by the authorities concerned on the advice/recommendations of the expert panel, within a period of two months from the receipt of copy of this order.

Learned counsel for the petitioners submits that keeping in view the statement of learned State counsel, no further grievance of the petitioners survives in the present petitions and the same may kindly be disposed of as having been not pressed any further.

Ordered accordingly.

A photocopy of this order be placed on the files of all the writ petitions mentioned above.


                                          (HARSIMRAN SINGH SETHI)
                                                  JUDGE
26.07.2022
Maninder


             Whether speaking/reasoned          :      Yes/No
             Whether reportable                 :      Yes/No




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