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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(8)(h) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(h)The personal staff/key officials eligible for priority allotment on functional basis shall be eligible to accept two below category of accommodation within the overall ceiling prescribed and still remain in consideration for priority allotment of one below category.